Ram Ujer vs Collector/D.M., Raebareli & 2 ...
2017 Latest Caselaw 1421 ALL

Citation : 2017 Latest Caselaw 1421 ALL
Judgement Date : 30 May, 2017

Allahabad High Court

Ram Ujer vs Collector/D.M., Raebareli & 2 ... on 30 May, 2017

Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- MISC. BENCH No. - 255 of 2008
 

 
Petitioner :- Ram Ujer
 
Respondent :- Collector/D.M., Raebareli & 2 Ors.
 
Counsel for Petitioner :- Rajendra Singh Chauhan
 
Counsel for Respondent :- C.S.C.,R.N. Gupta
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. In pursuance to the order dated 25.05.2017, Sri Abhay Singh, District Magistrate, Raebareli is present before the Court and he regrets for not filing counter affidavit in time and he has prayed for four weeks time to file counter affidavit.

2. Time as prayed for is granted for filing counter affidavit. Rejoinder affidavit, if any, may be filed within a week.

3. List thereafter.

Order Date :- 30.5.2017

Pachhere/-

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