Barista Coffee Co. Ltd. New Delhi ... vs Union Of India Through Its Secy. ...
2017 Latest Caselaw 1419 ALL

Citation : 2017 Latest Caselaw 1419 ALL
Judgement Date : 30 May, 2017

Allahabad High Court

Barista Coffee Co. Ltd. New Delhi ... vs Union Of India Through Its Secy. ... on 30 May, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- MISC. BENCH No. - 2171 of 2011
 
Petitioner :- Barista Coffee Co. Ltd. New Delhi Through Its Authorised .
 
Respondent :- Union Of India Through Its Secretary Govt. Of India Industrial
 
Counsel for Petitioner :- S.N.Pandey
 
Counsel for Respondent :- A.S.G.,Piyush Kumar Mishra,Rajesh Singh Chauhan
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

Dismissed.

For order see order of date passed in Writ Petition (MB) No. 1827 of 2011.

Order Date :- 30.5.2017

Pravin

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