The Commercial Motors Ltd. ... vs Union Of India Throu ...
2017 Latest Caselaw 1418 ALL

Citation : 2017 Latest Caselaw 1418 ALL
Judgement Date : 30 May, 2017

Allahabad High Court

The Commercial Motors Ltd. ... vs Union Of India Throu ... on 30 May, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- MISC. BENCH No. - 1041 of 2013
 
Petitioner :- The Commercial Motors Ltd. II-M.G.Marg Lko.Through Its Director
 
Respondent :- Union Of India Through Secretary Ministry Of Finance Deptt.& Ors.
 
Counsel for Petitioner :- Pradeep Agrawal
 
Counsel for Respondent :- A.S.G.,Rajesh Singh Chauhan
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

Dismissed.

For order see order of date passed in Writ Petition (MB) No. 1827 of 2011.

Order Date :- 30.5.2017

Pravin

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