Citation : 2017 Latest Caselaw 1416 ALL
Judgement Date : 30 May, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- FIRST APPEAL DEFECTIVE No. - 85 of 2016 Appellant :- Shiv Kumar Respondent :- Smt. Padama Devi Counsel for Appellant :- Anurag Pathak Hon'ble Bharati Sapru,J.
Hon'ble Shashi Kant,J.
This is a family matter. We have seen the office report. We are of the view that since it is a matrimonial dispute notice may be issued by RPAD.
Steps within a week.
Order Date :- 30.5.2017
pks
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