Hari Shanker Asopa And Others vs National Tharmal Power ...
2017 Latest Caselaw 1415 ALL

Citation : 2017 Latest Caselaw 1415 ALL
Judgement Date : 30 May, 2017

Allahabad High Court

Hari Shanker Asopa And Others vs National Tharmal Power ... on 30 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 630 of 2005
 

 
Appellant :- Hari Shanker Asopa And Others
 
Respondent :- National Tharmal Power Corporation Of India And Others
 
Counsel for Appellant :- Madhav Jain
 
Counsel for Respondent :- Pratik J. Nagar,Subash Chandra Srivastava
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Learned counsel for both the sides pray for and are allowed one month's time to file a paper book.

List thereafter.

Order Date :- 30.5.2017

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