Citation : 2017 Latest Caselaw 1414 ALL
Judgement Date : 30 May, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- SERVICE SINGLE No. - 5220 of 2001 Petitioner :- Harendra Kumar Respondent :- State Of U.P.Through Prin.Secy.Revenue And 2 Ors. Counsel for Petitioner :- R.J.Trivedi Counsel for Respondent :- C.S.C. Hon'ble Vivek Chaudhary,J.
List this case in first week of July, 2017.
Order Date :- 30.5.2017
psd
(Vivek Chaudhary,J.)
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