Shashi Kumar Shukla S/O Late ... vs State Of U.P. Thru Secy. Transport ...
2017 Latest Caselaw 1411 ALL

Citation : 2017 Latest Caselaw 1411 ALL
Judgement Date : 30 May, 2017

Allahabad High Court

Shashi Kumar Shukla S/O Late ... vs State Of U.P. Thru Secy. Transport ... on 30 May, 2017

Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- MISC. BENCH No. - 4950 of 2009
 

 
Petitioner :- Shashi Kumar Shukla S/O Late Krishna Shukla
 
Respondent :- State Of U.P. Thru Secy. Transport & Others
 
Counsel for Petitioner :- A.P. Sharma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Sri A.P.Sharma, learned counsel for the petitioner has sough adjournment on the ground of his illness.

2. Passed over for the day.

3. List again.

Order Date :- 30.5.2017

Pachhere/-

Download the LatestLaws.com Mobile App