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Pramod Kumar vs District Magistrate, Lakhimpur ...
2017 Latest Caselaw 1410 ALL

Citation : 2017 Latest Caselaw 1410 ALL
Judgement Date : 30 May, 2017

Allahabad High Court
Pramod Kumar vs District Magistrate, Lakhimpur ... on 30 May, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 3745 of 2012
 

 
Petitioner :- Pramod Kumar
 
Respondent :- District Magistrate, Lakhimpur Kheri & Others
 
Counsel for Petitioner :- Pankaj Kumar Srivastava,Arvind Kumar,S.C.Srivastava,S.R.Shukla,Shikha Srivastava
 
Counsel for Respondent :- C.S.C.,R.N. Gupta,Shailesh K. Srivastava
 

 
Hon'ble Vivek Chaudhary,J.

List this case in second week of July, 2017.

Order Date :- 30.5.2017

psd

(Vivek Chaudhary,J.)

 

 

 
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