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C/M Shivaji Vidhyapeeth ... vs State Of U.P. & Ors.
2017 Latest Caselaw 1409 ALL

Citation : 2017 Latest Caselaw 1409 ALL
Judgement Date : 30 May, 2017

Allahabad High Court
C/M Shivaji Vidhyapeeth ... vs State Of U.P. & Ors. on 30 May, 2017
Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- MISC. BENCH No. - 12423 of 2010
 

 
Petitioner :- C/M Shivaji Vidhyapeeth Mahavidhyalaya, Laharpur
 
Respondent :- State Of U.P. & Ors.
 
Counsel for Petitioner :- Rajeiu K Tripathi,B.R Tripahti
 
Counsel for Respondent :- C.S.C.,Kapil Misra,Raja Ram Rawat
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Shri Rajiv K Tripathi, learned counsel for the petitioner is reported to be on sanctioned leave till 31.05.2017.

2. List thereafter.

Order Date :- 30.5.2017

Pachhere/-

 

 

 
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