Rama Shanker Ram & 5 Ors. vs State Of U.P. Through Prin. Secy. ...
2017 Latest Caselaw 1407 ALL

Citation : 2017 Latest Caselaw 1407 ALL
Judgement Date : 30 May, 2017

Allahabad High Court

Rama Shanker Ram & 5 Ors. vs State Of U.P. Through Prin. Secy. ... on 30 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 7464 of 2012
 

 
Petitioner :- Rama Shanker Ram & 5 Ors.
 
Respondent :- State Of U.P. Through Prin. Secy. Deptt. Of Stamp & Registra
 
Counsel for Petitioner :- Sandeep Dixit,Shireesh Kumar
 
Counsel for Respondent :- C.S.C.,Birendra Singh,Manish Kumar,Pankaj Pandey,Rajnish Kumar,Santosh Kumar Giri,Sm Singh Royekwar,Vidhu Bhushan Kalia
 

 
Hon'ble Vivek Chaudhary,J.

Put up on 04.07.2017.

Order Date :- 30.5.2017

psd

(Vivek Chaudhary,J.)

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