Ram Gopal vs U.P. Avas Evam Vikas Parishad Thru ...
2017 Latest Caselaw 1406 ALL

Citation : 2017 Latest Caselaw 1406 ALL
Judgement Date : 30 May, 2017

Allahabad High Court

Ram Gopal vs U.P. Avas Evam Vikas Parishad Thru ... on 30 May, 2017

Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- MISC. BENCH No. - 821 of 2004
 

 
Petitioner :- Ram Gopal
 
Respondent :- U.P. Avas Evam Vikas Parishad Thru Chairman & 3 Ors
 
Counsel for Petitioner :- U.K. Srivastava,Akhilsh Kalra,B.L.Jaiswal
 
Counsel for Respondent :- Mahesh Chandra,A.P Singh,K.S.Pawar,Rajeev Jaiswal,Shishi P Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Sri B.L. Jaiswal, learned counsel for the petitioner has sought adjournment on the ground of his illness.

2. Passed over for the day.

3. List again.

Order Date :- 30.5.2017

Pachhere/-

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