Phool Chand vs Distt.Magistrate Sitapur And 3 ...
2017 Latest Caselaw 1404 ALL

Citation : 2017 Latest Caselaw 1404 ALL
Judgement Date : 30 May, 2017

Allahabad High Court

Phool Chand vs Distt.Magistrate Sitapur And 3 ... on 30 May, 2017

Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- MISC. BENCH No. - 3485 of 2006
 

 
Petitioner :- Phool Chand
 
Respondent :- Distt.Magistrate Sitapur And 3 Others
 
Counsel for Petitioner :- Parmanand Sharma,Rajiu Raman Srivastava
 
Counsel for Respondent :- C.S.C.,Lalla Ji Maurya,S.Shukla,Sanjay Pandey
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. On the request of learned counsel for the petitioner, list this case in the month of July, 2017.

Order Date :- 30.5.2017

Pachhere/-

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