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Ram Janak vs State Of U.P. Through Secy. ...
2017 Latest Caselaw 1403 ALL

Citation : 2017 Latest Caselaw 1403 ALL
Judgement Date : 30 May, 2017

Allahabad High Court
Ram Janak vs State Of U.P. Through Secy. ... on 30 May, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 6956 of 2012
 

 
Petitioner :- Ram Janak
 
Respondent :- State Of U.P. Through Secy. Secondary Edu. Lko. & Ors.
 
Counsel for Petitioner :- Girish Chandra Verma
 
Counsel for Respondent :- C.S.C.,A.K.Singh Vishen,Anil Kumar Singh,Anupam Dwivedi
 

 
Hon'ble Vivek Chaudhary,J.

Put up on 31.05.2017.

Order Date :- 30.5.2017

psd

(Vivek Chaudhary,J.)

 

 

 
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