Ram Tirath & Another vs State Of U.P.
2017 Latest Caselaw 1378 ALL

Citation : 2017 Latest Caselaw 1378 ALL
Judgement Date : 29 May, 2017

Allahabad High Court

Ram Tirath & Another vs State Of U.P. on 29 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 698 of 2017
 

 
Appellant :- Ram Tirath & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Devvrat Pandey
 
Counsel for Respondent :- Govt. Advocate,Kapil Kumar Bhargava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Counter affidavit filed by State is not on record.

2. Office is directed to trace out the same and place it on record.

3. Put up tomorrow i.e. 31st May, 2017.

Order Date :- 29.5.2017

Mukesh

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