Smt. Soni Srivastava vs Rajnish Srivastava
2017 Latest Caselaw 1377 ALL

Citation : 2017 Latest Caselaw 1377 ALL
Judgement Date : 29 May, 2017

Allahabad High Court

Smt. Soni Srivastava vs Rajnish Srivastava on 29 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 171 of 2017
 

 
Appellant :- Smt. Soni Srivastava
 
Respondent :- Rajnish Srivastava
 
Counsel for Appellant :- Arbind Kumar
 
Counsel for Respondent :- Arpit Agarwal
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Shri Arpit Agarwal, Advocate, who appears on behalf of the respondent may file a counter affidavit within a month.

List this matter on 03.08.2017.

Till then, operation of the judgment dated 13.01.2017 and decree dated 25.01.2017 shall be kept in abeyance.

Order Date :- 29.5.2017

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