Pappu Singh vs State Of U.P.
2017 Latest Caselaw 1372 ALL

Citation : 2017 Latest Caselaw 1372 ALL
Judgement Date : 29 May, 2017

Allahabad High Court

Pappu Singh vs State Of U.P. on 29 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 860 of 2001
 

 
Appellant :- Pappu Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- I.P. Singh
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in third round. None present on behalf of appellant.

Issue fresh bailable warrant against appellant-Pappu Singh returnable on 20th July, 2017.

Order Date :- 29.5.2017

Mukesh

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