Manoj Kumar Rawat vs State Of U.P.
2017 Latest Caselaw 1371 ALL

Citation : 2017 Latest Caselaw 1371 ALL
Judgement Date : 29 May, 2017

Allahabad High Court

Manoj Kumar Rawat vs State Of U.P. on 29 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 1666 of 2012
 

 
Appellant :- Manoj Kumar Rawat
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ajay Pratap Singh,Amrit Kumar Tiwari,Dinesh Kr. Sharma,Puttan Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

While dictating the judgment, certain factual aspect on the record requires clarification by counsel, hence list for further hearing on 31st May, 2017.

Order Date :- 29.5.2017

Mukesh

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