State Of U.P. vs Hufzurrehman
2017 Latest Caselaw 1369 ALL

Citation : 2017 Latest Caselaw 1369 ALL
Judgement Date : 29 May, 2017

Allahabad High Court

State Of U.P. vs Hufzurrehman on 29 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 2077 of 2004
 

 
Appellant :- State Of U.P.
 
Respondent :- Hufzurrehman
 
Counsel for Appellant :- Govt.Advocate
 
Counsel for Respondent :- Rishad Murtaza
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revised. None present.

Issue bailable warrant against respondent returnable on 20th July, 2017.

Order Date :- 29.5.2017

Mukesh

Download the LatestLaws.com Mobile App