Babban Prasad vs State Of U.P. And 5 Others
2017 Latest Caselaw 1367 ALL

Citation : 2017 Latest Caselaw 1367 ALL
Judgement Date : 29 May, 2017

Allahabad High Court

Babban Prasad vs State Of U.P. And 5 Others on 29 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL REVISION No. - 239 of 2006
 

 
Revisionist :- Babban Prasad
 
Opposite Party :- State Of U.P. And 5 Others
 
Counsel for Revisionist :- Parmeshwar Dutt Tiwari
 
Counsel for Opposite Party :- Govt. Advocate,A.P. Mishra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 2nd June, 2017.

On that date, revisionist shall remain present, if complainant comes to this Court.

Order Date :- 29.5.2017

Mukesh

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