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Ram Janka vs State Of U.P.& Another.
2017 Latest Caselaw 1365 ALL

Citation : 2017 Latest Caselaw 1365 ALL
Judgement Date : 29 May, 2017

Allahabad High Court
Ram Janka vs State Of U.P.& Another. on 29 May, 2017
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- U/S 482/378/407 No. - 2254 of 2006
 

 
Applicant :- Ram Janka
 
Opposite Party :- State Of U.P.& Another.
 
Counsel for Applicant :- Manish Bajpai
 
Counsel for Opposite Party :- Govt.Advocate,Udai Bhan Pandey
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As requested, put up day after tomorrow i.e. 31st May, 2017.

Order Date :- 29.5.2017

Mukesh

 

 

 
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