Smt.Sarita Singh vs State Of U.P.Through Secy.
2017 Latest Caselaw 1364 ALL

Citation : 2017 Latest Caselaw 1364 ALL
Judgement Date : 29 May, 2017

Allahabad High Court

Smt.Sarita Singh vs State Of U.P.Through Secy. on 29 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 5186 of 2001
 

 
Petitioner :- Smt.Sarita Singh
 
Respondent :- State Of U.P.Through Secy.
 
Counsel for Petitioner :- S.K.Mehrotra,Abdul Shahid,Girish Chandra Verma,Jagroopan Nishad,Lalit Shukla,Mahendra Singh Rathore,Onkar Singh Kushwaha,Rakesh Kumar Yadav
 
Counsel for Respondent :- C.S.C.,Ghaus Beg,Jyotinjay Verma
 

 
Hon'ble Vivek Chaudhary,J.

On the request of learned counsel for petitioner, the case is passed over for today.

List in next cause list.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 29.5.2017

psd

(Vivek Chaudhary,J.)

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