Kunwar Vijayendra Pratap Singh vs Arvind Srivastava
2017 Latest Caselaw 1363 ALL

Citation : 2017 Latest Caselaw 1363 ALL
Judgement Date : 29 May, 2017

Allahabad High Court

Kunwar Vijayendra Pratap Singh vs Arvind Srivastava on 29 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 4837 of 2001
 

 
Petitioner :- Kunwar Vijayendra Pratap Singh
 
Respondent :- Arvind Srivastava
 
Counsel for Petitioner :- Dr.L.P.Misra,Girish Chandra Verma
 
Counsel for Respondent :- C.S.C.,Y K Misra
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list peremptorily in next cause list.

Order Date :- 29.5.2017

psd

(Vivek Chaudhary,J.)

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