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Divya Prakash Srivastava vs State Of U.P.Through ...
2017 Latest Caselaw 1362 ALL

Citation : 2017 Latest Caselaw 1362 ALL
Judgement Date : 29 May, 2017

Allahabad High Court
Divya Prakash Srivastava vs State Of U.P.Through ... on 29 May, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 4793 of 2001
 

 
Petitioner :- Divya Prakash Srivastava
 
Respondent :- State Of U.P.Through Secy.Culture And 3 Ors.
 
Counsel for Petitioner :- I.B.Singh,Sanjay Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

List peremptorily in next cause list along with writ petition no. 5419 (S/S) of 2002.

Order Date :- 29.5.2017

psd

(Vivek Chaudhary,J.)

 

 

 
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