Mohd. Naseer vs D.I.O.S. Faizabad And 2 Ors.
2017 Latest Caselaw 1361 ALL

Citation : 2017 Latest Caselaw 1361 ALL
Judgement Date : 29 May, 2017

Allahabad High Court

Mohd. Naseer vs D.I.O.S. Faizabad And 2 Ors. on 29 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 97 of 2003
 

 
Petitioner :- Mohd. Naseer
 
Respondent :- D.I.O.S. Faizabad And 2 Ors.
 
Counsel for Petitioner :- Kapil Muni Dubey,Pradeep Kumar Singh Vatsa,Varsha Singh
 
Counsel for Respondent :- C.S.C.,J.C. Srivastava
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for respondent, list peremptorily in next cause list.

Order Date :- 29.5.2017

psd

(Vivek Chaudhary,J.)

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