Anjana Sharma vs State Of U.P.Through ...
2017 Latest Caselaw 1360 ALL

Citation : 2017 Latest Caselaw 1360 ALL
Judgement Date : 29 May, 2017

Allahabad High Court

Anjana Sharma vs State Of U.P.Through ... on 29 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 2207 of 2002
 

 
Petitioner :- Anjana Sharma
 
Respondent :- State Of U.P.Through Prin.Secy.Social Welfare And 4 Ors.
 
Counsel for Petitioner :- Alka Verma,Pali Anurag,S.K Yadav
 
Counsel for Respondent :- C.S.C,S.K Yadav,Somkartik
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list peremptorily in next cause list.

Order Date :- 29.5.2017

psd

(Vivek Chaudhary,J.)

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