Narendra Kumar Misra And Anothers vs U.P. Jal Nigam Through Its ...
2017 Latest Caselaw 1359 ALL

Citation : 2017 Latest Caselaw 1359 ALL
Judgement Date : 29 May, 2017

Allahabad High Court

Narendra Kumar Misra And Anothers vs U.P. Jal Nigam Through Its ... on 29 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 1772 of 2001
 

 
Petitioner :- Narendra Kumar Misra And Anothers
 
Respondent :- U.P. Jal Nigam Through Its Managing Director 6- Rana Pratap
 
Counsel for Petitioner :- B.K. Shukla
 
Counsel for Respondent :- A.P. Shukla,I.P. Singh,Kapil Deo
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for respondent, the case is adjourned for today.

List peremptorily in next cause list.

Order Date :- 29.5.2017

psd

(Vivek Chaudhary,J.)

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