Rae Bareli Club,Thru Secretary, ... vs State Of U.P. Thru Principal ...
2017 Latest Caselaw 1357 ALL

Citation : 2017 Latest Caselaw 1357 ALL
Judgement Date : 29 May, 2017

Allahabad High Court

Rae Bareli Club,Thru Secretary, ... vs State Of U.P. Thru Principal ... on 29 May, 2017

Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- MISC. BENCH No. - 4175 of 2004
 

 
Petitioner :- Rae Bareli Club,Thru Secretary, Civil Lines, Rae Bareli
 
Respondent :- State Of U.P. Thru Principal Secretary, Lko And 3 Ors
 
Counsel for Petitioner :- N.K. Seth
 
Counsel for Respondent :- C.S.C
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. On the request of learned counsel for the petitioner, a week's time is granted for filing rejoinder affidavit.

Order Date :- 29.5.2017

Pachhere/-

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