Dharm Raj Mishra vs State Of U.P. Thru ...
2017 Latest Caselaw 1355 ALL

Citation : 2017 Latest Caselaw 1355 ALL
Judgement Date : 29 May, 2017

Allahabad High Court

Dharm Raj Mishra vs State Of U.P. Thru ... on 29 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 25263 of 2016
 

 
Petitioner :- Dharm Raj Mishra
 
Respondent :- State Of U.P. Thru Prin.Secy.Secondary Edu.Govt.Of Up & Ors.
 
Counsel for Petitioner :- Laltaprasad Misra,Jayshanker Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list peremptorily in next cause list.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 29.5.2017

psd

(Vivek Chaudhary,J.)

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