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Rajendra Nath vs The State Of U.P.
2017 Latest Caselaw 1353 ALL

Citation : 2017 Latest Caselaw 1353 ALL
Judgement Date : 29 May, 2017

Allahabad High Court
Rajendra Nath vs The State Of U.P. on 29 May, 2017
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 32 of 2001
 

 
Appellant :- Rajendra Nath
 
Respondent :- The State Of U.P.
 
Counsel for Appellant :- Nagendra Mohan,D.C. Misra
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As requested, list on 5th June, 2017.

Order Date :- 29.5.2017

Mukesh

 

 

 
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