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Devendra Kumar Dixit vs State Of U.P. And (4) Ors.
2017 Latest Caselaw 1352 ALL

Citation : 2017 Latest Caselaw 1352 ALL
Judgement Date : 29 May, 2017

Allahabad High Court
Devendra Kumar Dixit vs State Of U.P. And (4) Ors. on 29 May, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 7191 of 2002
 

 
Petitioner :- Devendra Kumar Dixit
 
Respondent :- State Of U.P. And (4) Ors.
 
Counsel for Petitioner :- G.K. Pandey,In Person
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

On request of petitioner (in person), put up this case on 18.07.2017.

Order Date :- 29.5.2017

psd

(Vivek Chaudhary,J.)

 

 

 
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