M/S Kalra Properties Pvt. Ltd. vs State Of U.P. Through Secretary ...
2017 Latest Caselaw 1351 ALL

Citation : 2017 Latest Caselaw 1351 ALL
Judgement Date : 29 May, 2017

Allahabad High Court

M/S Kalra Properties Pvt. Ltd. vs State Of U.P. Through Secretary ... on 29 May, 2017

Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- MISC. BENCH No. - 565 of 2001
 

 
Petitioner :- M/S Kalra Properties Pvt. Ltd.
 
Respondent :- State Of U.P. Through Secretary Nager Vikas Lucknow & Ors
 
Counsel for Petitioner :- R.K.Srivastava
 
Counsel for Respondent :- C.S.C.,Kapil Deo,M.A.Siddiqui,Namit Sharma,T.Somvanshi,Upendra Nath Mishra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Sri R.K.Srivastava, learned counsel for the petitioner is reported to be out of station.

2. Sri Upendra Nath Mishra, learned counsel for opposite parties submitted that though counter affidavit has been filed on 30.05.2013 but till date no rejoinder affidavit has been filed.

3. List this case on 11.07.2017, in the mean time rejoinder affidavit, if any, may be filed.

Order Date :- 29.5.2017

Pachhere/-

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2017 Latest Caselaw 1351 ALL

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M/S Kalra Properties Pvt. Ltd. vs State Of U.P. Through Secretary ...
2017 Latest Caselaw 1351 ALL