Bareilly Bar Association ... vs State Of U.P. And Others
2017 Latest Caselaw 1346 ALL

Citation : 2017 Latest Caselaw 1346 ALL
Judgement Date : 29 May, 2017

Allahabad High Court

Bareilly Bar Association ... vs State Of U.P. And Others on 29 May, 2017

Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- MISC. BENCH No. - 3242 of 1999
 

 
Petitioner :- Bareilly Bar Association Bareilly And Others
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- S.K.Kalia,Samir Kalia,Upendra Nath Misra
 
Counsel for Respondent :- Chief Standing Counsel
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. On the request of Sri Rajan Raj, Advocate holding brief of Shri Samir Kalia, learned counsel for the petitioner, put up tomorrow, i.e 30.05.2017.

Order Date :- 29.5.2017

Pachhere/-

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