Krishna Chandra Omji S/O M.M. Lal & ... vs Lucknow University, Lucknow & ...
2017 Latest Caselaw 1345 ALL

Citation : 2017 Latest Caselaw 1345 ALL
Judgement Date : 29 May, 2017

Allahabad High Court

Krishna Chandra Omji S/O M.M. Lal & ... vs Lucknow University, Lucknow & ... on 29 May, 2017

Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- MISC. BENCH No. - 9636 of 2009
 

 
Petitioner :- Krishna Chandra Omji S/O M.M. Lal & Anr.
 
Respondent :- Lucknow University, Lucknow & Ors.
 
Counsel for Petitioner :- Vikas Singh,Apoorva Tewari
 
Counsel for Respondent :- U.N. Misra,Ratnesh Chandra,S P Shukla,Savitra Vardhan Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. On the request of learned counsel for the petitioner, list this case in the next cause list.

Order Date :- 29.5.2017

Pachhere/-

Download the LatestLaws.com Mobile App