Srimati Manorama vs State Of U.P.Through Secy.
2017 Latest Caselaw 1344 ALL

Citation : 2017 Latest Caselaw 1344 ALL
Judgement Date : 29 May, 2017

Allahabad High Court

Srimati Manorama vs State Of U.P.Through Secy. on 29 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 3932 of 2001
 

 
Petitioner :- Srimati Manorama
 
Respondent :- State Of U.P.Through Secy.
 
Counsel for Petitioner :- U.S.Sahai
 
Counsel for Respondent :- C.S.C.,Shobhit Mohan Shukla
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for respondent, list in next cause list.

Order Date :- 29.5.2017

psd

(Vivek Chaudhary,J.)

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