Sankatha Prasad Shukla vs Lucknow Development Authority ...
2017 Latest Caselaw 1343 ALL

Citation : 2017 Latest Caselaw 1343 ALL
Judgement Date : 29 May, 2017

Allahabad High Court

Sankatha Prasad Shukla vs Lucknow Development Authority ... on 29 May, 2017

Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- MISC. BENCH No. - 4058 of 2005
 

 
Petitioner :- Sankatha Prasad Shukla
 
Respondent :- Lucknow Development Authority Thru V.C.,Lko.& Another
 
Counsel for Petitioner :- Shesh Verma,Nandan Verma
 
Counsel for Respondent :- K.Chandra,Akhand Pratap Singh,R.K.Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Sri Shesh Verma, learned counsel for the petitioner has sought adjournment on the ground of his illness.

2. Passed over for the day.

3. List again.

Order Date :- 29.5.2017

Pachhere/-

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