M/S Bhawani Auto Service Through ... vs Indian Oil Corporation Ltd.Thru ...
2017 Latest Caselaw 1340 ALL

Citation : 2017 Latest Caselaw 1340 ALL
Judgement Date : 29 May, 2017

Allahabad High Court

M/S Bhawani Auto Service Through ... vs Indian Oil Corporation Ltd.Thru ... on 29 May, 2017

Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- MISC. BENCH No. - 7261 of 2009
 

 
Petitioner :- M/S Bhawani Auto Service Through Proop/Dealer A.K.Pandey
 
Respondent :- Indian Oil Corporation Ltd.Thru Senior Divisional Retail
 
Counsel for Petitioner :- Girish Chandra Sinha
 
Counsel for Respondent :- Rakesh Pandey,A.S.G.,Manish Jauhari
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Case is adjourned on the request of Shri D.K. Upadhyay, learned counsel for the petitioner.

2. List again.

Order Date :- 29.5.2017

Pachhere/-

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