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Smt. Anita vs Amarjeet Singh Alias Neetu And ...
2017 Latest Caselaw 1339 ALL

Citation : 2017 Latest Caselaw 1339 ALL
Judgement Date : 29 May, 2017

Allahabad High Court
Smt. Anita vs Amarjeet Singh Alias Neetu And ... on 29 May, 2017
Bench: Bharati Sapru, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 158 of 2016
 

 
Appellant :- Smt. Anita
 
Respondent :- Amarjeet Singh Alias Neetu And Another
 
Counsel for Appellant :- Hare Ram Tripathi,Jitendra Singh,T.K. Mishra
 
Counsel for Respondent :- Amit Kumar Chaudhary,Sumit Goyal,Yogesh Kumar Singh
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

As prayed list in the next cause list.

Order Date :- 29.5.2017

pks

 

 

 
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