Ambarish Kumar Yadav And Others vs State Of U.P. And Another
2017 Latest Caselaw 1336 ALL

Citation : 2017 Latest Caselaw 1336 ALL
Judgement Date : 29 May, 2017

Allahabad High Court

Ambarish Kumar Yadav And Others vs State Of U.P. And Another on 29 May, 2017

Bench: Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 11426 of 2010
 

 
Applicant :- Ambarish Kumar Yadav And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- S.B. Yadav
 
Counsel for Opposite Party :- Govt. Advocate,Deepak Kumar Kulshrestha,Pramod Tiwari,R.N.Sharma
 

 
Hon'ble Om Prakash-VII,J.

As requested by Sri S. B. Yadav, learned counsel for the applicants list this matter on 4.7.2017.

In the meantime rejoinder affidavit may be filed.

Since present application was preferred by Ambarish Kumar Yadav, Constable Sareef and Shyam Lal and proceeding of the aforesaid case is stayed only against them, office is directed to send a copy of this order within a week to the court concerned so that trial against the rest of the accused may proceed.

Order Date :- 29.5.2017

Sachdeva

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