Citation : 2017 Latest Caselaw 1334 ALL
Judgement Date : 29 May, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- SERVICE SINGLE No. - 2332 of 2002 Petitioner :- Committee Of Management Bhikham Shah Intermediate College Respondent :- State Of U.P.Through Secy.Madhyamik Shiksha And 3 Ors. Counsel for Petitioner :- S.P.Shukla,Sudeep Seth Counsel for Respondent :- C.S.C.,Dr. L.P.Mishra,Jayshanker Shukla,Laltaprasad Misra,Pt.S Chandra,Shiv P. Shukla Hon'ble Vivek Chaudhary,J.
On request of learned counsel for petitioner, list peremptorily in next cause list.
Objection filed to the recall application by respondent no. 4 is taken on record.
Order Date :- 29.5.2017
psd
(Vivek Chaudhary,J.)
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