U.P.State Sugar Corp.Ltd.Unit ... vs Babu Lal Shukla
2017 Latest Caselaw 1333 ALL

Citation : 2017 Latest Caselaw 1333 ALL
Judgement Date : 29 May, 2017

Allahabad High Court

U.P.State Sugar Corp.Ltd.Unit ... vs Babu Lal Shukla on 29 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 2306 of 2002
 

 
Petitioner :- U.P.State Sugar Corp.Ltd.Unit Jarwal Road Through Its Genera
 
Respondent :- Babu Lal Shukla
 
Counsel for Petitioner :- P.K Sinha,Anish Srivastava "Lal"
 
Counsel for Respondent :- C.S.C.,A Shukla,Devendra Pratap Singh
 

 
Hon'ble Vivek Chaudhary,J.

List in next cause list showing the name of Sri Sanjay Dixit as counsel for petitioner.

Order Date :- 29.5.2017

psd

(Vivek Chaudhary,J.)

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