Drivers And Class Iv Employees ... vs State Of U.P.Through Principal ...
2017 Latest Caselaw 1330 ALL

Citation : 2017 Latest Caselaw 1330 ALL
Judgement Date : 29 May, 2017

Allahabad High Court

Drivers And Class Iv Employees ... vs State Of U.P.Through Principal ... on 29 May, 2017

Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- MISC. BENCH No. - 10063 of 2008
 

 
Petitioner :- Drivers And Class Iv Employees Union, U.P. State Tourism
 
Respondent :- State Of U.P.Through Principal Secretary Tourism
 
Counsel for Petitioner :- Faisal Ahmad Khan
 
Counsel for Respondent :- C.S.C.,Vidhu Bhushan Kalia
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Learned counsel for the petitioner prays for and is granted one week time to file rejoinder affidavit.

2. List thereafter.

Order Date :- 29.5.2017

Pachhere/-

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