Smt. Sheela Srivastava vs Housing Commissioner, U.P. ...
2017 Latest Caselaw 1329 ALL

Citation : 2017 Latest Caselaw 1329 ALL
Judgement Date : 29 May, 2017

Allahabad High Court

Smt. Sheela Srivastava vs Housing Commissioner, U.P. ... on 29 May, 2017

Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- MISC. BENCH No. - 279 of 2002
 

 
Petitioner :- Smt. Sheela Srivastava
 
Respondent :- Housing Commissioner, U.P. Housing & Dev. Board & Others
 
Counsel for Petitioner :- Abdul Mateen,B.R.Singh
 
Counsel for Respondent :- Mahesh Chandra,Km. Vishwa Mohini,Vimal Kumar
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Sri B.R.Singh, learned counsel for the petitioner has sought adjournment on the ground of his illness.

2. Passed over for the day.

3. List again.

Order Date :- 29.5.2017

Pachhere/-

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