Ashok Kumar Surekha vs Pradeshiya Industrial & ...
2017 Latest Caselaw 1327 ALL

Citation : 2017 Latest Caselaw 1327 ALL
Judgement Date : 29 May, 2017

Allahabad High Court

Ashok Kumar Surekha vs Pradeshiya Industrial & ... on 29 May, 2017

Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- MISC. BENCH No. - 1285 of 2004
 

 
Petitioner :- Ashok Kumar Surekha
 
Respondent :- Pradeshiya Industrial & Investment Corp. & 6 Ors.
 
Counsel for Petitioner :- Jaideep Narain Mathur,Dhruv Mathur
 
Counsel for Respondent :- C.S.C.,Gaurav Mehrotra,Prashant Chandra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Sri Gaurav Mehrotra, learned counsel for opposite parties prays for and is granted six weeks time for filing counter affidavit.

2. List thereafter.

Order Date :- 29.5.2017

Pachhere/-

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