Indian Bank'S Association Thru ... vs State Of U.P. Thru Prin.Secy. ...
2017 Latest Caselaw 1326 ALL

Citation : 2017 Latest Caselaw 1326 ALL
Judgement Date : 29 May, 2017

Allahabad High Court

Indian Bank'S Association Thru ... vs State Of U.P. Thru Prin.Secy. ... on 29 May, 2017

Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- MISC. BENCH No. - 1000 of 2004
 

 
Petitioner :- Indian Bank'S Association Thru Secy. & 4 Ors. {Objection Fil
 
Respondent :- State Of U.P. Thru Prin.Secy. Urban Development & 2 Ors.
 
Counsel for Petitioner :- D.K. Pathak,Anurag Srivastava,R.K.Mehrotra,Sudeep Seth
 
Counsel for Respondent :- C.S.C.,Abhisek Kumar Pandey,Pankaj Bajpai,Umesh Chandra Pandey
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Learned counsel for the petitioner prays for and is granted a week's time for filing supplementary rejoinder affidavit.

2. List this case in the second week of July, 2017.

Order Date :- 29.5.2017

Pachhere/-

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