Ram Narayan & Others vs State Of U.P. Thru Principal Secy. ...
2017 Latest Caselaw 1325 ALL

Citation : 2017 Latest Caselaw 1325 ALL
Judgement Date : 29 May, 2017

Allahabad High Court

Ram Narayan & Others vs State Of U.P. Thru Principal Secy. ... on 29 May, 2017

Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- MISC. BENCH No. - 10802 of 2008
 

 
Petitioner :- Ram Narayan & Others
 
Respondent :- State Of U.P. Thru Principal Secy. Revenue & Others
 
Counsel for Petitioner :- D.K. Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. On the request of Shri D.K. Mishra, learned counsel for the petitioner, list this case in the month of August, 2017.

Order Date :- 29.5.2017

Pachhere/-

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