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Brijesh Narayan Seth S/O Late ... vs State Of U.P. Thru Prin. Secy. ...
2017 Latest Caselaw 1324 ALL

Citation : 2017 Latest Caselaw 1324 ALL
Judgement Date : 29 May, 2017

Allahabad High Court
Brijesh Narayan Seth S/O Late ... vs State Of U.P. Thru Prin. Secy. ... on 29 May, 2017
Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- MISC. BENCH No. - 9023 of 2009
 

 
Petitioner :- Brijesh Narayan Seth S/O Late Pratap Narain Seth & Anr.
 
Respondent :- State Of U.P. Thru Prin. Secy. Urban Planning & Dev. & Other
 
Counsel for Petitioner :- Manish Kumar
 
Counsel for Respondent :- C.S.C.,Vijay Krishna
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. On the request of learned counsel for the parties, put up this case tomorrow, i.e 30.05.2017 so that both the parties can appear before this Court to give their consent for referring the case to Mediation Center.

Order Date :- 29.5.2017

Pachhere/-

 

 

 
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