Kripa Shanker Shukla vs The State Of U.P.
2017 Latest Caselaw 1322 ALL

Citation : 2017 Latest Caselaw 1322 ALL
Judgement Date : 29 May, 2017

Allahabad High Court

Kripa Shanker Shukla vs The State Of U.P. on 29 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 272 of 2001
 

 
Appellant :- Kripa Shanker Shukla
 
Respondent :- The State Of U.P.
 
Counsel for Appellant :- B.P.Singh Bisen,A.P.Singh Bisen
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revised. None present.

Issue bailable warrant against appellant through Chief Judicial Magistrate concerned returnable on 20th July, 2017.

Order Date :- 29.5.2017

Mukesh

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