Rajendra Kumar & 2 Others vs Smt. Neetu Yadav & 2 Others
2017 Latest Caselaw 1321 ALL

Citation : 2017 Latest Caselaw 1321 ALL
Judgement Date : 29 May, 2017

Allahabad High Court

Rajendra Kumar & 2 Others vs Smt. Neetu Yadav & 2 Others on 29 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 434 of 2017
 

 
Appellant :- Rajendra Kumar & 2 Others
 
Respondent :- Smt. Neetu Yadav & 2 Others
 
Counsel for Appellant :- C.K.Parekh
 
Counsel for Respondent :- Om Prakash Shukla
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Shri Om Prakash Shukla, Advocate appears on behalf of the respondent, who may file a counter affidavit within a month.

List this matter on 03.08.2017.

Till then, status quo as on date shall be maintained by the parties.

Order Date :- 29.5.2017

pks

Download the LatestLaws.com Mobile App