Smt. Sonia Agrawal vs Sri Ajay Kumar
2017 Latest Caselaw 1319 ALL

Citation : 2017 Latest Caselaw 1319 ALL
Judgement Date : 29 May, 2017

Allahabad High Court

Smt. Sonia Agrawal vs Sri Ajay Kumar on 29 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 441 of 2017
 

 
Appellant :- Smt. Sonia Agrawal
 
Respondent :- Sri Ajay Kumar
 
Counsel for Appellant :- Girish Chandra Upadhayay
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Issue notice to the respondent returnable at an early date fixing 03.08.2017.

List this matter on 03.08.2017.

Till then, operation of the judgment and order dated 24.04.2017 shall be kept in abeyance.

Order Date :- 29.5.2017

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