U.P.State Thru Secy.Census ... vs Anil Kumar Shukla And Another
2017 Latest Caselaw 1305 ALL

Citation : 2017 Latest Caselaw 1305 ALL
Judgement Date : 27 May, 2017

Allahabad High Court

U.P.State Thru Secy.Census ... vs Anil Kumar Shukla And Another on 27 May, 2017

Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- SPECIAL APPEAL No. - 306 of 2005
 

 
Appellant :- U.P.State Thru Secy.Census Deptt.& 2 Ors. (Wp.5510 S/S 2001)
 
Respondent :- Anil Kumar Shukla And Another
 
Counsel for Appellant :- C.S.C.
 
Counsel for Respondent :- G.C.Verma,B.L.Mishra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

(C.M.Application No. 18104 of 2005)

1.Heard.

2.Delay in filing appeal is explained satisfactorily. It is hereby condoned.

3. The application is accordingly allowed.

Order Date :- 26.5.2017

Pachhere/-

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